All HC | 'Azan' an essential & integral part of Islam but use of loudspeakers is not; Right to offer Azan by voice, protected under Art. 25 of Constitution | SCC Times

All HC | ‘Azan’ an essential & integral part of Islam but use of loudspeakers is not; Right to offer Azan by voice, protected under Art. 25 of Constitution

Allahabad High Court: A Division Bench of Shashi Kant Gupta and Ajit Kumar, JJ., while addressing a Public Interest Litigation held that, “Azan … Continue reading All HC | ‘Azan’ an essential & integral part of Islam but use of loudspeakers is not; Right to offer Azan by voice, protected under Art. 25 of Constitution