Karnataka HC | Appointment of P.K. Bhatt as an Additional Judge –Notified

President appoints Panjigadde Krishna Bhatt to be an Additional Judge of the Karnataka High Court, for a period of 2 years with

President appoints Panjigadde Krishna Bhatt to be an Additional Judge of the Karnataka High Court, for a period of 2 years with effect from the date he assumes charge of his office.


Ministry of Law and Justice

[Notification dt. 18-05-2020]

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