India Law and Policy Blog (ILAPB) aims to create a platform where there is a constant flow of ideas regarding issues related to law and policy. The purpose of this blog is to bridge the gap between the opinion of a law student and the analysis of a legal professional. Articles on this blog are published free of cost.
India Law and Policy Blog & Corp Comm Legal, a Delhi-based Law Firm are organizing an Online Article Writing Competition which will provide all law students a platform to engage themselves in critical thinking and enhance their writing skills.
The Competition is open to all law students pursuing 5-year integrated course as well as 3-year LL.B course and pursuing LL.M Degree from any recognized college or university.