Due to Covid-19 Pandemic and as ordered by the Hon’ble Acting Chairperson, the Court work (Virtual hearing) and filing etc. in the NCLAT will remain suspended till 3rd July, 2020.
National Company Appellate Tribunal
[Notice dt. 26-06-2020]
NCLAT | Court work including virtual hearing to remain suspended till 3rd July, 2020
Due to Covid-19 Pandemic and as ordered by the Hon’ble Acting Chairperson, the Court work (Virtual hearing) and filing etc. in the
