BHU organised 8th Mahamana Malaviya National Moot Court Competition

Reported by Shriya Pandey

The Faculty of Law, Banaras Hindu University organized this competition in collaboration with PSL, Advocates and Solicitors, a Top Tier law firm in the field of Dispute Resolution specifically, arbitration and under the Patronage of Prof. Rakesh Bhatnagar (Vice-Chancellor, BHU). The event was supported by the International Chamber of Commerce, Young Arbitrators Forum and Agrawal and Sikaria Associates. Further, the event was assisted by FTI Consulting as “Expert Partner” and Eastern Book Company & SCC Online as “Knowledge Partner”.

The Results are as such:

Best Memorial : SYMBIOSIS LAW SCHOOL, PUNE

Best Speaker: Speaker-1 Divyesh Doshi, GLC MUMBAI

Runner Up: FACULTY OF LAW, BANASTHALI VIDYAPITH

Winner : GLC MUMBAI

For more details, refer to The 8th Mahamana Malaviya National Moot Court Competition (June 26-28, 2020)

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