ILS Pune | Webinar on Defence of Insanity and Criminal Liability: Critical Reflections

Reported by Nihar Chitre

Centre for Public Law at ILS Law College is pleased to announce its next Webinar on the topic, “Defence of Insanity and Criminal Liability: Critical Reflections”.
Day/Date: Saturday, 4th July 2020.
Time: 4:30 pm.
Speakers:
1. Justice (Retd.) S. Nagamuthu, (Madras High Court) Senior Advocate, Supreme Court of India.
2. Prof. (Dr.) Mrinal Satish, Professor, National Law University Delhi.
Moderated by: Dr Sanjay Jain, Associate Professor, Additional Charge, Principal, ILS Law College.
To join, click on this Google Meet link : Click HERE
The webinar will be broadcasted live on our YouTube Channel, “Centre for Public Law ILS Law College” and on our Facebook page, “Centre for Public Law, ILS”

One comment

  • Please send link of today’s webinar on defence of insanity as the link posted is not working

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *