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MoCA | Kushinagar Airport in Uttar Pradesh is declared as International Airport with immediate effect

MoCA | Kushinagar Airport in Uttar Pradesh is declared as International Airport with immediate effect

Kushinagar Airport in Uttar Pradesh is declared as International Airport with immediate effect Ministry of Civil Aviation notifies that the Kushinagar Airport

Published on July 9, 2020July 9, 2020By Bhumika Indulia

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Kushinagar Airport in Uttar Pradesh is declared as International Airport with immediate effect

Ministry of Civil Aviation notifies that the Kushinagar Airport in Uttar Pradesh is declared as International Airport with immediate effect.

Ministry of Civil Aviation

Notification dt. 08-07-2020

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International Airport Kushinagar Airport Ministry of Civil Aviation uttar pradesh

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