Madras HC | Unaided private institutions in T.N. to collect 40% tuition fees as advance fee; Arrears of tuition fees to be paid before 30 Sept 2020 | SCC Times

Madras HC | Unaided private institutions in T.N. to collect 40% tuition fees as advance fee; Arrears of tuition fees to be paid before 30 Sept 2020

Madras High Court: N. Anand Venkatesh, J., passed directions regarding payment of fees to unaided private institutions. The present interim order will apply … Continue reading Madras HC | Unaided private institutions in T.N. to collect 40% tuition fees as advance fee; Arrears of tuition fees to be paid before 30 Sept 2020