Skip to content

SCC Times

Bringing you the Best Analytical Legal News

Navigation

Home
Prashant Bhushan Tweet 2

Prashant Bhushan Tweet 2

Published on July 22, 2020By Prachi Bhardwaj

Post navigation

Previous storySC initiates suo motu contempt proceedings against advocate Prashant Bhushan and Twitter India

Section 125 CrPC: Can the second wife be entitled to maintenance from her husband?

Published on February 10, 2024February 14, 2024By Ridhi

Delhi HC granted bail to a man accused of raping woman he met on dating app on pretext of marriage

Published on February 5, 2024February 6, 2024By Ridhi

Do convicts have a fundamental right to procreate? Watch to know what Delhi High Court recently held

Published on February 4, 2024February 6, 2024By Ridhi

Criminology, Penology and Victimology book release

Book release of 8th edition of “Criminology, Penology and Victimology” revised by Sanjay Vashishtha

Published on January 30, 2024February 6, 2024By Ridhi

Join the discussion

Leave a Reply Cancel reply

Your email address will not be published. Required fields are marked

Comment

Name

Email

Website

Save my name, email, and website in this browser for the next time I comment.

Subscribe to our Newsletter

Get weekly latest news and updates in your e-mail

News Submissions

blog@scconline.com

Article Submissions

articles@scconline.com

Download SCC Online App for Android Users/IOS Users

Disclaimer : The content of this Blog are for informational purposes only and for the reader's personal non-commercial use. The views expressed are not the personal views of EBC Publishing Pvt. Ltd. and do not constitute legal advice. The contents are intended, but not guaranteed, to be correct, complete, or up to date. EBC Publishing Pvt. Ltd. disclaims all liability to any person for any loss or damage caused by errors or omissions, whether arising from negligence, accident or any other cause.

×

Most Read

Know Thy Judge | Supreme Court of India: Justice Ahsanuddin Amanullah

HIGH COURT MAY 2025 WEEKLY ROUNDUP | Stories on Karan Johar’s personality rights; Former MP Harinarayan Rajbhar’s Bail; Swaran Rekha River Revival; and more

Must Watch

Join the discussion

Leave a Reply Cancel reply