KCET 2020 | Kar HC | No candidate shall be prevented from attending examination scheduled to be held from 30th July, 2020 [Detailed Brief]

Karnataka High Court: A Division Bench of Aravind Kumar and M.I. Arun, JJ., addressed the matter wherein the notification issued by the Karnataka … Continue reading KCET 2020 | Kar HC | No candidate shall be prevented from attending examination scheduled to be held from 30th July, 2020 [Detailed Brief]