SC Collegium approves elevation of 2 Advocates and 2 Judicial Officers as Judges of Kerala HC

Collegium Statement Supreme Court Collegium approves the proposal for elevation of the following Advocates and Judicial Officers as Judges of the Kerala

Collegium Statement

Supreme Court Collegium approves the proposal for elevation of the following Advocates and Judicial Officers as Judges of the Kerala High Court:

Advocates:

  • Murali Purushothaman,
  • Ziyad Rahman A.A.,

Judicial Officers:

  • Karunakaran Babu, and
  • (Dr.) Kauser Edappagath.

Supreme Court of India

[Collegium Resolution dt. 14-08-2020]

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