Center for Human Rights Himachal Pradesh National Law University, Shimla welcomes you to the e-colloquium Human Rights during the COVID-19.
Date: 24th August 2020
Time: 3:30- 5:30 p.m.
Chief Guest
Justice C.B. Barowalia, Judge, High Court of Himachal Pradesh
Keynote Speaker
Professor T V Subbarao, Professor Emeritus, VIPS, New Delhi
Special Address
Professor Nishtha Jaswal, Vice-Chancellor, HPNLU, Shimla
Speakers
Mr Rakesh Munjal, Advocate, Supreme Court of India
Professor S S Jaswal, Registrar, HPNLU, Shimla
Dr Ruchi Sapahia, Director, Center for Human Rights, HPNLU Shimla
Dr Amit Chaturvedi, Coordinator, Center for Human Rights, HPNLU, Shimla
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| Program Schedule | ||
| 3:30 p.m. | Welcome Address | Director, Center for Human Rights, HPNLU Shimla |
| 3:35 p.m. | Address | Professor S S Jaswal, Registrar, HPNLU, Shimla |
| 3:50 p.m. | Keynote Address | Professor T V Subbarao, Professor Emeritus, VIPS, New Delhi |
| 4:15 p.m. | Special Address | Professor Nishtha Jaswal, Vice-Chancellor, HPNLU, Shimla |
| 4:40 p.m. | Address | Chief Guest- Justice C B Barowalia, Judge, High Court of Himachal Pradesh |
| 5:05 p.m. | Address | Mr. Rakesh Munjal, Advocate, Supreme Court of India |
| 5:25 p.m. | Vote of Thanks | Dr. Amit Chaturvedi, Coordinator, Center for Human Rights, HPNLU, Shimla |
For more details, refer Human Rights
