Online Symposium on WIPO-WTO-WHO Trilateral Study on Promoting Access to Medical Technologies and Innovation organised by the DPIIT IPR Chair at National Law University Delhi & Rajiv Gandhi National Institute of Intellectual Property Management
This short 90-minute symposium is very relevant and timely to discuss medical innovation, IP and access in post-covid scenario, where the focus will be on the recently released WIPO-WTO-WHO Trilateral Study.
Date and Time: 2 September, 2020; 3:00 PM (IST); 11:30 AM (CET)
Contact for joining: ipr.chair@nludelhi.ac.in
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