Latest Volume of RMLNLU Law Journal | Communication, Media, Entertainment and Technology [Vol. 6, 2019] — Published

Table of Contents Simple Amendments, Clipped Democracies and no Privacy – Need for Informed Participation Smriti Kanwar 1 Influence of Technology on

Table of Contents

Simple Amendments, Clipped Democracies and no Privacy – Need for Informed Participation

Smriti Kanwar 1

Influence of Technology on Sports: A Policy-based Perspective

Wilfred Synrem 19

Blockchain and Cryptocurrency in The Indian Paradigm: A Suggestive Model

Anomitra Debnath and Trikansh Kher 43

Taxing the E-Commerce Transaction – A Long Road to Go

Muhammed Yasil 65

Internet Humour and Crime: A Struggle between Freedom and Offence

Apurv Shaurya 77

Artificial Intelligence as the New Creator – Changing Dimensions in Copyright Law

Narayani Anand 103

One comment

  • hey you are doing great work i love reading it keep it up

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *