USLLS GGSIPU | National webinar on ‘Transformative Constitution’

The Indraprastha Law Review, the flagship journal of the University School of Law and Legal Studies, Guru Gobind Singh Indraprastha University, is organising

The Indraprastha Law Review, the flagship journal of the University School of Law and Legal Studies, Guru Gobind Singh Indraprastha University, is organising a National webinar on the topic ‘Transformative Constitution’. The keynote speaker is Adv. Gautam Bhatia (D. Phil Candidate at the University of Oxford; BCL and M. Phil at Oxford, and
author of The Transformative Constitution). The event would be conducted through Zoom of 26th September, 2020 at 04:00PM. The event is completely free.
 
For registration, the QR Code embedded in the banner can be scanned.
Participants can also register via the following link: HERE

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