NUSRL wins 70th Anniversary of Indian Constitution Moot Court Competition, 2020

Reported by Sankalp Udgata

The team representing National University of Study and Research in Law, Ranchi comprising of Saumya Sinha, Diksha Singh and Yash Srivastava has emerged as the Winners of the 70th Anniversary of Indian Constitution Moot Court Competition, 2020 organized by National Law University, Delhi.

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