Christ University wins 5th VITSOL – UNHCR National Moot on International Law, 2020

School of Law, CHRIST (Deemed to be University) Bengaluru’s team comprising of Mr. Anirudh A Kulkarni, Ms. Varsha Singh and Ms. Yashi Jain have

School of Law, CHRIST (Deemed to be University) Bengaluru’s team comprising of Mr. Anirudh A Kulkarni, Ms. Varsha Singh and Ms. Yashi Jain have been adjudged as Winners of the 5th VITSOL National Moot Court Competition on International Law jointly hosted by VIT School of Law & United Nations High Commissioner for Refugees (UNHCR) between 27 to 29 November 2020.

Additionally, Mr. Anirudh A Kulkarni also bagged the award for Best Speaker of the moot. 

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