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SLS Pune bags the Runners-up award at GD GOENKA – CIArb (India) International Virtual Commercial Arbitration Competition, 2020

A team consisting of Lavanya Ambalkar and Kanishka Shankar as Speakers, and Richin Elias Jacob as Researcher,  representing Symbiosis Law School, Pune emerged as runners-up in the GD GOENKA – CIArb (India) International Virtual Commercial Arbitration Competition, 2020. The competition took place virtually on 28th and 29th November, 2020. Nature of the moot problem was based on Contracts and International Commercial Arbitration Law.

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