Conception that housemakers do not add economic value to the household is "a problematic idea"; Future prospect must be granted in case of motor accident of a non-earning victim: SC

Conception that housemakers do not add economic value to the household is “a problematic idea”; Future prospect must be granted in case of motor accident of a non-earning victim: SC

The principle of awarding of future prospects must apply with equal vigor in case of non-earning victims of motor accidents, particularly with respect to homemakers.