Supreme Court Collegium has approved the proposal for elevation of the following persons as Judges of the Karnataka High Court:
ADVOCATE:
1. Shri Aditya Sondhi,
JUDICIAL OFFICERS:
2. Shri Rajendra Badamikar, and
3. Ms Khazi Jayabunnisa Mohiuddin.
Supreme Court of India
[Statement dt. 04-02-2021]
Respected Sir/Madam, in our nation jurisprudence is very big subject, and difficult to get into the details. Request to explain system of our legal system in simple or moderate way. Furthermore who is the head of a collegium, and hierarchy may please be explained.
Thanking you and yours truly
Medavaram Jitamitra