Supreme Court grants interim bail to comic Munawar Faruqui; stays Madhya Pradesh High Court's judgment [Read order] | SCC Times

Supreme Court grants interim bail to comic Munawar Faruqui; stays Madhya Pradesh High Court’s judgment [Read order]

Supreme Court: In a big relief to Munawar Faruqui, the bench of RF Nariman and BR Gavai, JJ has granted interim bail … Continue reading Supreme Court grants interim bail to comic Munawar Faruqui; stays Madhya Pradesh High Court’s judgment [Read order]