GST e-invoicing turnover limit reduced to Rs 50 Crores

The Government, on the recommendations of the Council, made amendments in the notification of the Government of India in the Ministry of

The Government, on the recommendations of the Council, made amendments in the notification of the Government of India in the Ministry of Finance (Department of Revenue), No. 13/2020 – Central Tax, dated the 21st March, 2020.

The amendment modifies the turnover limit from one hundred crore to “fifty crore rupees” effective April 01, 2021.

 

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