RMLNLU | Panel Discussion: 8th RILEC & Conference on Financial Regulatory Laws

Reported by Vanaj Vidyan

Dr. Ram Manohar Lohiya National Law University in collaboration with Regstreet Law Advisors presents RMLNLU-Regstreet Law Advisors Conference on financial regulatory laws.

There shall be a panel discussion on the topic – ‘Upcoming challenges in the financial regulatory laws.

The esteemed panel will comprise of:

Mr. Sumit Agrawal – Founder and Managing Partner, Regstreet Law Advisors

Mr. Abhiraj Arora, Associate Partner, Economic Laws Practice

Mr. Viraj Parikh, Advocate, Bombay High Court, SAT, NCLT, etc.

Ms. GS Sreenidhi, Associate, Regstreet Law Advisors.

Date – 14 March 2021

Timing – 11:00 AM onwards

Those who wish to attend the conference must register through the link- HERE

Those who attend shall receive e-certificates for attendance.

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