Section 23 and 45 of Companies (Amendment) Act, 2020 comes into force

The Central Government appoints 24th March, 2021 as the date on which the provisions of Section 23 relating to Unpaid Dividend Account

The Central Government appoints 24th March, 2021 as the date on which the provisions of Section 23 relating to Unpaid Dividend Account and Section 45 dealing with Valuation by Registered Valuers of the Companies (Amendment) Act, 2020 Act shall come into force.

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