Union Health Ministry issues Regulatory Pathways for foreign produced COVID-19 Vaccines

On April 13, 2021, the Union Government approved a significant streamlining and fast tracking of regulatory system for COVID-19 vaccines approved for

On April 13, 2021, the Union Government approved a significant streamlining and fast tracking of regulatory system for COVID-19 vaccines approved for restricted use by US FDA, EMA, UK MHRA, PMDA Japan or which are listed in WHO Emergency Use Listing (EUL).

The Union Government has issued the Regulatory Pathway in India for COVID-19 Vaccines approved for restricted use by US FDA, EMA, UK MHRA, PMDA Japan or which are listed in WHO Emergency Use Listing (EUL).

Source: Press Information Bureau

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