COVID-19 | Lockdown imposed in Delhi from 10 PM today till 5 AM on April 26, 2021

Curfew on the movement of individuals has been imposed in the territory of NCT of Delhi with effect from  10 PM on

Curfew on the movement of individuals has been imposed in the territory of NCT of Delhi with effect from  10 PM on April 19, 2021 till 5:00AM on April 26, 2021.

Following categories of exemptions have been announced:

  1. Officers/Officials of Government of India, its autonomous /subordinate offices and PSUs, on production of valid I card and as per the restrictions imposed by Government of India.
  2. Offices of GNCT of Delhi/Autonomous Bodies/Corporations shall remain closed except those involved in essential and emergency services.
  3. All judicial officers/ officials /staff members of all courts on production valid I card /service ID card/ Photo entry pass /Permission letters issued by courts.

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