The Central Government appoints April 27, 2021, as the date on which the provisions of the said Government of National Capital Territory of Delhi (Amendment) Act, 2021 comes into force.
Read detailed piece on the Act HERE
Government of National Capital Territory of Delhi (Amendment) Act, 2021 comes into force
The Central Government appoints April 27, 2021, as the date on which the provisions of the said Government of National Capital Territory
