Bombay High Court: The Division Bench of M.S. Sonak and M.S. Jawalkar, JJ., addressed the instant PILs in the context of the … Continue reading Bom HC| “Not a case of sealing the borders”; HC tells State to ensure person entering in Goa carry a Covid-19 “negative” certificate
Copy and paste this URL into your WordPress site to embed
Copy and paste this code into your site to embed