‘Step into the shoes of a parent for your citizens and invite global tender for procurement of COVID-19 vaccines’. Read what the PIL in Madhya Pradesh High Court states

Madhya Pradesh High Court: As the nation is crippled with rising COVID-19 cases and shortage of vaccines, an important PIL has been … Continue reading ‘Step into the shoes of a parent for your citizens and invite global tender for procurement of COVID-19 vaccines’. Read what the PIL in Madhya Pradesh High Court states