[Narada Scam Case] Cal HC | Court gives split verdict in relation to interim bail application; TMC leaders put under house arrest | SCC Times

[Narada Scam Case] Cal HC | Court gives split verdict in relation to interim bail application; TMC leaders put under house arrest

Calcutta High Court: The Division Bench of Rajesh Bindal, CJ. (A) and Arijit Banerjee, J., while hearing the pleas for interim bail … Continue reading [Narada Scam Case] Cal HC | Court gives split verdict in relation to interim bail application; TMC leaders put under house arrest