President appoints Martha Koome as first Kenya woman Chief Justice

On May 19, 2021, Kenyan President in exercise of the powers conferred by Article 166 (1) (a) of the Constitution, has appointed

On May 19, 2021, Kenyan President in exercise of the powers conferred by Article 166 (1) (a) of the Constitution, has appointed Martha Karambu Koome to be the Chief Justice of the Republic of Kenya.

 

Picture credits: CGTN Africa

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *