Appointment of Additional Judge
Vikas Bahl to be an Additional Judge of the Punjab and Haryana High Court, for a period of 2 years with effect from the date he assumes charge of his office.
[Notification dt. 24-05-2021]
Vikas Bahl to be an Additional Judge of the Punjab and Haryana High Court
Appointment of Additional Judge Vikas Bahl to be an Additional Judge of the Punjab and Haryana High Court, for a period of
