Abdul Rahim Musaliar Badharudeen appointed as Additional Judge of Kerala High Court

President of India appoints Shri Abdul Rahim Musaliar Badharudeen, to be an Additional Judge of the Kerala High Court, for a period

President of India appoints Shri Abdul Rahim Musaliar Badharudeen, to be an Additional Judge of the Kerala High Court, for a period of two years with effect from the date he assumes charge of his office.


Ministry of Law and Justice

[Notification dt.23-06-2021]

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