[Police Encounter] P&H HC | Dead body kept at home for 9 days due to rejection by family to cremate; HC directs second post-mortem in gangster Jai Pal Bhullar’s alleged police encounter after SC’s intervention

Punjab and Haryana High Court: Avneesh Jhingan, J., ordered to expeditiously conduct second post-mortem of infamous gangster Jai Pal Singh Bhullar, who … Continue reading [Police Encounter] P&H HC | Dead body kept at home for 9 days due to rejection by family to cremate; HC directs second post-mortem in gangster Jai Pal Bhullar’s alleged police encounter after SC’s intervention