Centre extends tenure of KK Venugopal, Attorney General for India by a year

The Central Government has extended the tenure of Attorney General for India KK Venugopal by one more year till June 30, 2022.

The Central Government has extended the tenure of Attorney General for India KK Venugopal by one more year till June 30, 2022.

 

Source: The Hindu


READ MORE | President re-appoints Senior Advocate K.K. Venugopal as Attorney General for India

The Central Government via notification dated June 26, 2020 re-appointed Shri K.K. Venugopal, Senior Advocate as Attorney General for India for a period of one year w.e.f. 1st July, 2020.

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