SEBI issues Circular on “Block Mechanism in demat account of clients undertaking sale transactions”

On July, 16, 2021, SEBI issues Circular on “Block Mechanism in demat account of clients undertaking sale transactions” after extensive consultations with

On July, 16, 2021, SEBI issues Circular on “Block Mechanism in demat account of clients undertaking sale transactions” after extensive consultations with Depositories, Clearing Corporations and Stock Exchanges to provide a mechanism of block in the demat account of clients undertaking sale transactions.

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