Provisions of Extradition Act, 1962 made applicable to New Zealand

On August 16, 2021, the Central Government directs that the provisions of the Extradition Act, 1962, other than Chapter III, shall apply

On August 16, 2021, the Central Government directs that the provisions of the Extradition Act, 1962, other than Chapter III, shall apply to New Zealand with effect from the date of publication of this notification.

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