Supreme Court Collegium has approved the proposal for the appointment of following Additional Judges of the Karnataka High Court as Permanent Judges of that High Court:

1. Justice Neranahalli Srinivasan Sanjay Gowda,

2. Justice Jyoti Mulimani,

3. Justice Nataraj Rangaswamy,

4. Justice Hemant Chandangoudar,

5. Justice Pradeep Singh Yerur, and

6. Justice Maheshan Nagaprasanna


Supreme Court of India

[Statement dt. 17-08-2021]

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