Call for Blogs | ADR Association, UPES

Reported by Richa Bhandari

The ADR Association at the School of Law, UPES, Dehradun is a premier academic society working in the area of Alternative Dispute Resolution and its allied disciplines.

The ADR Association blog is an accessible platform for budding minds to present their innovation and willingness in order to contribute in the area of Alternative Dispute Resolution and its allied disciplines.

The Association is inviting posts from students, researchers, academicians, and legal practitioners to further deliberation in the field of Alternative Dispute Resolution.

About the Blog

The ADR Association blog is set up to promote content writing in the era of Alternative Dispute Resolution and accepting submissions in the category of Blogs. The blogs can be submitted on a theme provided below.

The blog submitted should not be a mere reiteration of the existing literature or framework and the author/s should try to be novel in the ideas.

Themes-

Authors may make submissions on topics pertaining to any one of the following:

  • Making Meditation Mainstream: Reflections from India and Singapore Meditation Summit 2021
  • India’s Arbitration and Conciliation (Amendment) Act, 2021.
  • The future of Arbitration in India.
  • Contemporary issues and Advancement in the field of ADR

Please note that the above list is not exhaustive and authors are free to write on issues falling broadly within the field of Alternative Dispute Resolution.

Co-authorship: Co-authorship is allowed up to 2 authors.

Last date of accepting submissions: 1st October 2021

Publication Fee: There is no publication fee for the approved works.

How to Submit

All the submissions must be submitted through the form: HERE

and must be in word format (‘. doc’s or ‘.docx’).

The piece of work submitted must be original, unpublished, and not under review anywhere.

Any form of Plagiarism (more than 20%) will result in an automatic disqualification.

Before submitting any work, it is requested to refer to our ‘Guidelines for Publication’ dealing with our submission policies regarding plagiarism, copyright infringement, and ownership is provided on the website.

Guidelines for Publication

The word limit of the blogs submitted shall ideally be within 2,000 words (excluding footnotes).

However, we shall be flexible with the word limit if the quality of the submission is up to the mark.

Timeline for Review

The authors will get feedback maximum within 15 days of the submission of their blog.

The author/s can request for expedited review if they feel the topic is of very contemporary importance and might lose its relevance if the review is delayed.

The editorial board may accept/ reject the requests of expedited review depending upon the feasibility.

Contact Information:

In case of any other queries, you can reach out to us at soladrupes@gmail.com

Varnika Tyagi

Student Convener

Email- varnikatyagi2299@gmail.com

Contact Number: +91 9557988355

Navsirat Kaur

One comment

  • Thanks for sharing this blog. was looking for this for a long time.

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