Appointment of Acting Chief Justice of Karnataka High Court
President appoints Justice Satish Chandra Sharma, senior-most Judge of Karnataka High Court, to perform the duties of the office of the Chief Justice of that High Court with effect from the date Justice Abhay Shreeniwas Oka relinquishes the charge as Chief Justice of the Karnataka High Court consequent upon his appointment as Judge of the Supreme Court of India.
Ministry of Law and Justice
[Notification dt. 27-8-2021]