SC Collegium approves elevation of an Advocate as Judge of Madhya Pradesh HC

Proposal for elevation of Advocate Purushaindra Kumar Kaurav as Judge of Madhya Pradesh HC approved Supreme Court Collegium has approved the proposal

Proposal for elevation of Advocate Purushaindra Kumar Kaurav as Judge of Madhya Pradesh HC approved


Supreme Court Collegium has approved the proposal for the elevation of Shri Purushaindra Kumar Kaurav, Advocate, as Judge in the Madhya Pradesh High Court.


Collegium Resolution

[Statement dt. 1-09-2021]

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