On September 15, 2021, the Central Government notified September 24, 2021 as the date on which the provisions of the Medical Termination of Pregnancy (Amendment) Act, 2021(8 of 2021) will come into force.
Medical Termination of Pregnancy (Amendment) Act, 2021 to come into force on September 24, 2021
On September 15, 2021, the Central Government notified September 24, 2021 as the date on which the provisions of the Medical Termination
