Government notifies constitution of the National Road Safety Board

The Ministry of Road Transport & Highways has notified constitution of the National Road Safety Board. The Board is responsible for promoting road

The Ministry of Road Transport & Highways has notified constitution of the National Road Safety BoardThe Board is responsible for promoting road safety, innovation and adoption of new technology and for regulating traffic and motor vehicles.

 

The Board is required to do the following:

  • Formulate(a) specific standards for road safety, traffic management and road construction for hilly regions;(b) guidelines for capacity building and development of skills for traffic police, hospital authorities, highway authorities, educational and research organizations and other organizations;(c) guidelines for establishing and operating trauma facilities and para-medical facilities, for consideration by the Central Government.
  • provide technical advice and assistance to the Central Government, State Governments and local authorities on road safety and traffic management;
  • promote (a) Good Samaritans; (b)good practices in road safety and traffic management; (c)new vehicle technology in the field of vehicular engineering;(d)co-ordination with international organizations; and(e)consistency between international technical standards and domestic technical standards,
  • conduct research to improve road safety, traffic management, crash investigation.

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