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Justice Munishwar Nath Bhandari transferred from Allahabad HC to Madras HC

Justice Munishwar Nath Bhandari transferred from Allahabad HC to Madras HC

Transfer Notification Justice Munishwar Nath Bhandari of Allahabad High Court transferred as Judge of Madras High Court. Ministry of Law and Justice

Published on November 17, 2021November 17, 2021By Bhumika Indulia

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Transfer Notification

Justice Munishwar Nath Bhandari of Allahabad High Court transferred as Judge of Madras High Court.

Ministry of Law and Justice

[Notification dt. 16-11-2021]

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Allahabad High Court Judge Justice Munishwar Nath Bhandari Legal News Madras High Court Transfer

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