Punjab and Haryana High Court orders that:
- Hearing of cases to be held in Virtual Mode/Video Conferencing Mode only, w.e.f.5-1-2022
- The present system of filing, listing and mentioning of cases will continue as such.
- The decision to list freshly registered ordinary cases in the month of January passed vide Order No. 119/RG/Spl./Misc. dated 23-12-2021 will be kept in abeyance.
Punjab and Haryana High Court
[Order dt. 3-1-2022]
