Surrogacy (Regulation) Act , 2021 and Assisted Reproductive Technology (Regulation) Act , 2021 to come into force w.e.f January 25, 2022

On January 20, 2022, the Central Government has notified January 25, 2022 as the date on which the provisions of the Surrogacy

On January 20, 2022, the Central Government has notified January 25, 2022 as the date on which the provisions of the Surrogacy (Regulation) Act , 2021 shall come into force.

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On January 20, 2022, Central Government has notified January 25, 2022 as the date on which the provisions of the Assisted Reproductive Technology (Regulation) Act , 2021 shall come into force.

READ MORE HERE

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