In supersession of this Court’s notice No. 3435/G-11/Genl./DHC dated 18-11-2021, it is notified that the wearing of “Gowns” by Advocates practicing in Delhi High Court has been dispensed with w.e.f. from 2nd March 2022 (Wednesday), till further orders.
Delhi High Court
[Notice dt. 25-2-2022]
