ICFAI | Shri N J Yasaswy 7th Memorial National Virtual Moot Court Competition, 2022

ABOUT IFHE The ICFAI Foundation for Higher Education (IFHE) is a deemed-to-be-University established under section 3 of UGC Act, 1956. IFHE’s comprehensive

ABOUT IFHE

The ICFAI Foundation for Higher Education (IFHE) is a deemed-to-be-University established under section 3 of UGC Act, 1956. IFHE’s comprehensive student-centric learning approach provides relevant knowledge, imparts practical skills and inculcates a positive attitude among the students. Today, IFHE is one of the largest multidisciplinary universities in the country. The Faculty of Management, Faculty of Science and Technology and Faculty of Law are the three main building blocks of the university.

 

ABOUT ICFAI LAW SCHOOL

The ICFAI Law School, IFHE, Hyderabad is a promising destination for the students desirous of making law as their Dream “Career”. The ICFAI Law School is a significant segment of the ICFAI Foundation for Higher Education, a deemed to be University, and its programs are recognized by Bar Council of India. The ICFAI Law School, Hyderabad offers BBA.LLB (Hons) and BA.LLB (Hons) integrated five year programs, LLM Program in ADR, Corporate and Commercial Laws and Tax Laws, Ph.D. Program (full time and part time).

 

ABOUT THE N J YASASWY MEMORIAL NATIONAL VIRTUAL MOOT COURT COMPETITION

The ICFAI Law School, Hyderabad cordially invites you to “The N J Yasaswy 7th Memorial National Virtual Moot Court Competition 2022” in August 2022.

 

1.       Date of Competition – 26th to 28th August, 2022.

2.       Date of receiving Team Codes – July 11th, 2022.

3.       Submission of Memorials for Moot Problem –I and II – July 25th, 2022.

For more details, refer Brochure ICFAI Shri NJY 7th Memorial National Virtual Moot Court Competition 2022

Rule Book:HERE

Moot proposition 1 :  HERE

Moot Proposition 2: HERE

Register in the following link: – HERE

Registration Closes:  2nd July, 2022

For more details, visit our Website: https://www.ifheindia.org/fol/

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *