Hijab Case | Karnataka High Court to pronounce Judgment today | Whether wearing of Hijab an essential religious practise of Islam? | SCC Times

Hijab Case | Karnataka High Court to pronounce Judgment today | Whether wearing of Hijab an essential religious practise of Islam?

A Full Bench of the Karnataka High Court will pronounce the Hijab Verdict today. Crux of the matter was, the insistence of … Continue reading Hijab Case | Karnataka High Court to pronounce Judgment today | Whether wearing of Hijab an essential religious practise of Islam?