Jammu and Kashmir and Ladakh HC | Appointment of Two New Additional Judges

President appoints (i) Shri Rahul Bharti, and (ii) Ms. Moksha Khajuria Kazmi, to be Additional Judges of the High Court of Jammu

President appoints (i) Shri Rahul Bharti, and (ii) Ms. Moksha Khajuria Kazmi, to be Additional Judges of the High Court of Jammu & Kashmir and Ladakh, for a period of two years, with effect from the date they assume charge of their respective offices.


Ministry of Law and Justice

[Notification dt. 24-3-2022]

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